Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Himachal Pradesh - Subsection

Section 81(3) in The Himachal Pradesh Municipal Corporation Act, 1994

(3)The burden of proving the facts entitling any person to claim relief under this section shall lie upon him.