Section 8 in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

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State of Madhya Pradesh - Section

Section 8 in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

8. Constitution of Panchayats.

- There shall be constituted for the purpose of this Act,-

(a)a Gram Panchayat for a village;

(b)a Janpad Panchayat for a Block; and

(c)a Zila Panchayat for a district.