Lok Sabha Debates
Regarding Alleged Derogatory Remarks Made By Puducherry Lt. Governor On Tamils ... on 3 July, 2019
Seventeenth Loksabha > Title: Regarding alleged derogatory remarks made by Puducherry Lt. Governor on Tamils people. SHRI T. R. BAALU (SRIPERUMBUDUR): Mr. Speaker, Sir, with a heavy heart I would like to draw the attention of this august House and especially the present-day Government to the nauseating remarks made by the so-called …* of Puducherry. …(Interruptions) माननीय अध्यक्ष : माननीय सदस्य, आप बहुत वरिष्ठ सदस्य हैं । जो संवैधानिक पद पर बैठे हैं, उन पर सदन में टिप्पणी नहीं कर सकते हैं, इसलिए आप लिखित में दे दें । …( व्यवधान)
SHRI T. R. BAALU : Sir, these remarks insult the 10-crore people of Tamil Nadu who have got a rich heritage and culture. …(Interruptions) माननीय अध्यक्ष : माननीय सदस्य, आप बहुत वरिष्ठ सदस्य हैं । जो संवैधानिक पद पर बैठे हैं, उन पर सदन में टिप्पणी नहीं कर सकते । आप लिखकर दीजिए । श्री मोहनभाई सांजीभाई देलकर ।
…( व्यवधान)
SHRI T. R. BAALU: Sir, I have given a notice for an Adjournment Motion on the same issue. …(Interruptions) माननीय अध्यक्ष : माननीय सदस्य, आप वरिष्ठ सदस्य हैं । नियम-प्रक्रिया के अंदर है कि जो संवैधानिक पद पर हैं, उनके ऊपर सदन में टिप्पणी नहीं कर सकते हैं । …( व्यवधान)
माननीय अध्यक्ष : माननीय सदस्य, प्लीज बैठ जाइए । आप हमेशा उठते हैं । …( व्यवधान)
SHRI T. R. BAALU : Sir, please give me 15 seconds. …(Interruptions) What is stated by the … * of Puducherry is not true. …(Interruptions) Sir, I will quote the remarks of the …* of Puducherry made on her Twitter account on 30th June, 2019. Then, you can understand the seriousness of the language. I quote:
“Poor governance, corrupt politics, all the people who have been elected from Tamil Nadu by the people of Tamil Nadu are corrupt politicians, indifferent bureaucracy, highly selfish and cowardly attitude of the people.” …(Interruptions)
Sir, these remarks are very serious. The Government should give an answer to this issue. …(Interruptions) The Leader of the House is here. The Government should give an answer to this issue right now. …(Interruptions)
माननीय अध्यक्ष : माननीय सदस्य । मैंने व्यवस्था दे दी है । उस व्यवस्था में कायम रहें ।
…( व्यवधान)
12.22 hrs (At this stage, Shri T.R. Baalu, Shri B. Manickam Tagore and some other hon. Members came and stood on the floor near the Table.) … (Interruptions)
माननीय अध्यक्ष : संवैधानिक पद पर जो व्यक्ति हैं, उनके बारे में टिप्पणी नहीं कही जा सकती । …( व्यवधान)
माननीय अध्यक्ष : श्री मोहनभाई सांजीभाई देलकर ।
…( व्यवधान)
HON. SPEAKER: This is no way.
… (Interruptions)
माननीय अध्यक्ष : मैंने आपको कहने का मौका दे दिया । अब प्लीज, माननीय सदस्य । श्री मोहनभाई सांजीभाई देलकर । मोहन देलकर जी की बात के अलावा कुछ रिकार्ड में नहीं जाएगा । …( व्यवधान)… * THE MINISTER OF PARLIAMENTARY AFFAIRS, MINISTER OF COAL AND MINISTER OF MINES (SHRI PRALHAD JOSHI): I would like to bring the facts on record. …(Interruptions). As per Rules of Procedure and Conduct of Business in Lok Sabha …(Interruptions) माननीय अध्यक्ष: केवल संसदीय कार्य मंत्री जी का वक्तव्य रिकार्ड पर जाएगा । …(व्यवधान)
SHRI PRALHAD JOSHI: Rule 352(v) says:
“A Member while speaking shall not reflect upon the conduct of persons in high authority unless the discussion is based on a substantive motion drawn in proper terms.” अभी तो मोशन नहीं है, अभी तो कुछ भी नहीं है, इसे जीरो ऑवर में …(व्यवधान) They have not moved the Motion. During Zero Hour, they cannot discuss either the statement or behaviour of the Government in any manner. …(Interruptions). So, I appeal to them - let them give notice of the Motion and Government will consider that. …(Interruptions)
माननीय अध्यक्ष: माननीय सदस्य, अगर आप अपनी सीट पर जाएंगे तो मैं माननीय रक्षा मंत्री जी से जवाब देने के लिए कहूंगा ।
…(व्यवधान)
12.31 hrs (At this stage, Shri T.R Baalu, Shri S.S. Palanimanickam, Shri Bhagwant Mann and some other hon. Members went back to their seats.) माननीय अध्यक्ष: जब माननीय रक्षा मंत्री जी बोलें तब सदन में अपनी सीट से कोई टिप्पणी नहीं करेगा, जब मैं अलाऊ करूंगा तभी बोलेंगे ।
माननीय रक्षा मंत्री जी ।
…(व्यवधान)
रक्षा मंत्री (श्री राजनाथ सिंह): माननीय अध्यक्ष जी,मैं ‘Rules of Procedure and Conduct of Business in the Lok Sabha’ के रूल 352 की तरफ आपका ध्यान आकर्षित करना चाहता हूं । SHRI ASADUDDIN OWAISI (HYDERABAD): What about the conduct of … * … (Interruptions) माननीय अध्यक्ष: माननीय रक्षा मंत्री जी की बात के अलावा किसी की बात रिकॉर्ड में नहीं जाएगी। …(व्यवधान)… * श्री राजनाथ सिंह: इसमें साफ लिखा हुआ है । Rule 352(v) says:
“A Member while speaking shall not -
“reflect upon the conduct of persons in high authority unless the discussion is based on a substantive motion drawn in proper terms; ” ” एक्सपलेन करते हुए इसमें कहा गया है – “Explanation:- The words 'persons in high authority' mean persons whose conduct can only be discussed on a substantive motion drawn in proper terms under the Constitution or such other persons whose conduct, in the opinion of the Speaker, should be discussed on a substantive motion drawn up in terms approved by the Speaker; ” मैं कहना चाहता हूं कि यदि ये गवर्नर के कंडक्ट पर चर्चा करना चाहते हैं तो इनके द्वारा एक सब्सटेंटिव मोशन मूव किया जाए,इस पर चर्चा हो सकती है ।…(व्यवधान)
माननीय अध्यक्ष: आप नोटिस दे दें, इस पर चर्चा करेंगे ।
…(व्यवधान)
माननीय अध्यक्ष: नोटिस देने के बाद मैं व्यवस्था दूंगा ।
…(व्यवधान)