Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Manipur - Subsection Section 7(2) in Manipur Lokayukta Rules, 2018 (2)The notice for meeting shall be issued in such manner so as to reach the Chairperson and members at least three days in advance.
