Supreme Court - Daily Orders
Vikrant Kumar Tongad vs Union Of India on 6 January, 2020
Bench: S. Abdul Nazeer, Sanjiv Khanna
ITEM NO.50 COURT NO.14 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.1613/2019
VIKRANT KUMAR TONGAD Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
IA No. 17801/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 17800/2019 - STAY APPLICATION) Date : 06-01-2020 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE S. ABDUL NAZEER HON'BLE MR. JUSTICE SANJIV KHANNA For Appellant(s) Ms. Anitha Shenoy, Sr. Adv.
Ms. Srishti Agnihotri, AOR Ms. Sharon Mathew, Adv.
Ms. Sanjana Grace Thomas, Adv.
For Respondent(s) Mr. Ravindra Raizada, Adv.
Mr. Rajeev Kumar Dubey, Adv. Mr. Ashiwan Mishra, Adv.
For Mr. Kamlendra Mishra, AOR Mr. Ravindra Kumar, AOR Mr. Pradeep Misra, AOR Mr. Suraj Singh, Adv.
Mr. Manoj Sharma, Adv.
Mr. A.N.S. Nadkarni, ASG Ms. Suhasini Sen, Adv.
Mr. D.L. Chidananda, Adv. Mr. G.S. Makker, AOR UPON hearing the counsel the Court made the following O R D E R On request, list the matter after four weeks.
Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2020.01.06 17:01:42 IST Reason:(RACHNA) (RAJINDER KAUR) SENIOR PERSONAL ASSISTANT BRANCH OFFICER