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[Cites 0, Cited by 0] [Section 287] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 287(1) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(1)The number of allottees in the initial public offer shall at least be [fifty] [Substituted 'two hundred' by Notification No. SEBI/LAD-NRO/GN/2019/08, dated 5.4.2019 (w.e.f. 11.9.2018).].