Andhra Pradesh High Court - Amravati
K.V. Krishna Murthy, vs The Government Of Andhra Pradesh, on 14 December, 2021
Author: U.Durga Prasad Rao
Bench: U.Durga Prasad Rao
HIGH COURT OF ANDHRA PRADESH::AMARAVATI MAIN CASE No: W.P. No. 6722 OF 2013 PROCEEDINGS SHEET Sl. OFFICE No. NOTE DATE ORDER
7. 14.12.2021 UDPR,J At request of the learned G.P for Mines and Geology, post after two weeks for filing counter.
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