Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 8 in The M.P. Chechak Tika Adhiniyam, 1968

8. Issue of vaccination's licence to certain medical practitioners.

- The Chief Superintendent of Vaccination may, subject to the rules made in this behalf, and on an application issue a vaccinator's licence in the prescribed form to a medical practitioner, other than a registered medical practitioner.