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State of Andhra Pradesh - Section

Section 27 in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

27. All the provisions in this Appendix shall be applicable to video Cassette Recorders and Video Cassette Projectors or any other equipment used for public exhibition of films on Video in any place including hotels, restaurants, bars, clubs, transport vehicles etc.;

Provided in the case of public exhibition of films on video in transport vehicles paras 3 and 5 to 27 shall not apply.Form-A - 1Application for No Objection Certificate(See Rule 5(1))