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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Himachal Pradesh - Subsection

Section 39(4) in Arni University (Establishment and Regulation) Act, 2009

(4)Copies of annual accounts and balance sheet prepared under sub-section (1) shall also be presented to [the Regulatory Commission and the] [Inserted vide Act No. 17 of 2012.] Government.