Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Jammu-Kashmir - Subsection Section 8(2) in Jammu and Kashmir Protection of Women from Domestic Violence Act, 2010 (2)The Protection Officers shall as far as possible be women and shall possess such qualifications and experience as may be prescribed.
