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Union of India - Section

Section 18 in The Indian Post Office Rules, 1933

18.

With any of the articles mentioned in rule 17 may be sent anything that is necessary for their safe transmission through the post, such as rollers, etc., and any legitimate binding, mounting, or covering, loose or attached, and anything that ordinarily appertains to such articles, as pens and pencils in the case of a pocket book, photographs in the case of a photograph book, and card places in the case of visiting cards.Prohibitions