Section 4(3)(ii) in The Delhi Electricity Regulatory Commission (Guidelines For Establishment Of Forum For Redressal Of Grievances Of The Consumers) Guidelines, 2003

[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

(ii)One member shall be a person possessing degree in law and having at least 10 years of experience in legal matters:

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