Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Bihar - Subsection Section 20(1) in Bihar Taxation on Luxuries in Hotels Act, 1988 (1)The State Government may by notification in the official Gazette, make rules consistent with the provisions of this Act for the purpose of carrying out the provision of this Act.
