Karnataka High Court
Sri Yellappa S/O Late Sri Nallapap vs The Spl Dy Commissioner on 9 August, 2012
Bench: Chief Justice, Aravind Kumar
1
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 9TH DAY OF AUGUST 2012
PRESENT
THE HON'BLE MR.VIKRAMAJIT SEN, CHIEF JUSTICE
AND
THE HON'BLE MR.JUSTICE ARAVIND KUMAR
WRIT APPEAL NO.1950/2008(SC/ST)
BETWEEN :
1. SRI YELLAPPA
S/O LATE SRI NALLAPPA
AGED ABOUT 53 YEARS
R/AT NO.92
CHIKKALAKSHAMAIAH LAYOUT
HOSUR MAIN ROAD
BANGALORE-560 029
2. SRI RAMAIAH
SINCE DEAD BY HIS LRS
(A) SMT THIMMAKKA
W/O LATE RAMAIAH
AGED ABOUT 74 YEARS
(B) SRI THIMMARAYAPPA
S/O LATE RAMAIAH
AGED ABOUT 54 YEARS
BOTH ARE R/AT SINGASANDRA VILLAGE
BEGUR HOBLI, BANGALORE SOUTH TALUK
3. SRI CHIKKAMUNIYAPPA
S/O KANAGAPA
AGED ABOUT 64 YEARS
R/AT SINGASANDRA VILLAGE
BEGUR HOBLI
BANGALORE SOUTH TALUK
... APPELLANTS
(BY SRI M VEERABHADRAIAH, ADV.,)
2
AND
1. THE SPECIAL DEPUTY COMMISSIONER
BANGALORE DISTRICT, BANGALORE
2. THE ASSISTANT COMMISSIONER
BANGALORE SUB-DIVSIOIN, BANGALORE
3. SRI S M ASHWATHA REDDY
S/O LATE MUNISHAMAPPA
@ MUNISHAMI REDDY
AGED ABOUT 62 YEARS
4. SRI NARAYANA REDDY
S/O LATE MUNISHAMAPPA
@ MUNISHAMI REDDY
AGED ABOUT 57 YEARS
5. SRI SRINIVASA REDDY
S/O LATE MUNISHAMAPPA
@ MUNISHAMI REDDY
AGED ABOUT 54 YEARS
6. SRI RAMA REDDY
S/O LATE MUNISHAMAPPA
@ MUNISHAMI REDDY
AGED ABOUT 52 YEARS
7. SRI DASHARATHA REDDY
S/O LATE MUNISHAMAPPA
@ MUNISHAMI REDDY
AGED ABOUT 49 YEARS
R-3 TO 7 ARE R/A NO.283, 1ST MAIN
1ST CROSS, MARIYAMMA TEMPLE STREET
CHENNAKESHAVANAGARA
HOSUR ROAD, BANGALORE-560 068
8. SRI S M NAGARAJA REDDY
S/O LATE MUNISWAMAPPA
@ MUNISHAMI REDDY
AGED ABOUT 60 YEARS
9. SRI M MUNI REDDY
S/O LATE MUNISWAMAPPA
3
@ MUNISHAMI REDDY
AGED ABOUT 56 YEARS
10. SMT SARASWATHAMMA
W/O K.Y.ANANDA REDDY
AGED ABOUT 44 YEARS
11. SMT RUKKAMMA
W/O NAGARAJA REDDY
AGED ABOUT 39 YEARS
R-8 TO 11 ARE R/AT NO.283
I MAIN, I CROSS
MARIYAMMA TEMPLE STREET
CHENNAKESHAVANAGARA
HOSUR ROAD, BANGALORE-560 068
12. SRI CHINNA THAMBI
SINCE DEAD BY HIS LRS
(A) SMT.MUTHAMMA
(B) SRI MUNICHINNAPPA
13. SRI CHANNAPPA
14. SRI MUNIRAJU
15. SRI NARAYANASWAMY
16. SRI YELLAPPA
(R-12(A) & (B) AND 13 TO 16
ARE DELETED V/O DATED
27.07.2009)
... RESPONDENTS
(BY SRI B.VEERAPPA, AGA FOR R-1 & 2;
SRI N SHANKARANARAYANA BHAT, ADV., FOR C/R-3 TO 7;
SRI B.R.VISWANATH, ADV., FOR R-8;
SRI B.S.SATYANAND, ADV., FOR R-9 TO 11;
R-12(A) & (B) AND 13 TO 16 ARE DELETED V/O DATED
27.07.2009)
THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF
THE KARNATAKA HIGH COURT ACT PRAYING TO SET
4
ASIDE THE ORDER PASSED IN WRIT PETITION
NO.31246/2004 DATED 22/10/2008.
THIS WRIT APPEAL COMING ON FOR HEARING THIS
DAY, CHIEF JUSTICE MADE THE FOLLOWING:
ORDER
Vikramajit Sen, CJ (Oral) After considerable arguments, learned counsel for the Appellants seeks leave to withdraw the Writ Appeal.
Dismissed as withdrawn.
In view of the dismissal of the Writ Appeal, Misc.W.No.5672/2009 does not survive for consideration.
Sd/-
CHIEF JUSTICE Sd/-
JUDGE bkv