Calcutta High Court (Appellete Side)
West Bengal Board Of Primary Education & ... vs Md. Safiqul Islam & Ors on 30 September, 2021
30.09.21
333 Ct. No.11
Sws.M
FMA 1110 of 2017
with
IA No: CAN 1 of 2017
(Old CAN 2816 of 2017)
West Bengal Board of Primary Education & Ors.
vs.
Md. Safiqul Islam & Ors.
(Via Video Conference)
Mr. Ratul Biswas
......for the Appellants
Mr. Sayan Chattopadhyay
Mr. Soumen Banerjee
Ms. Payel Shome
Mr. Akash Biswas
Ms. Smriti Das
......for the Respondent No.1
Party/Parties is/are represented in the order of their name/names as printed above in the cause title.
Mr. Biswas, learned Counsel, appears for the appellants.
The Respondent No. 1 is represented by Mr. Chattopadhyay, learned Counsel.
Time is prayed for on behalf of the appellants to comply with the terms of the previous order of this Court dated 16th September, 2021.
Time, as prayed for, to file Affidavit-of-Documents stands extended for a period of one week from this date. 2 The Respondent shall file his Reply on and by the 8 th of November, 2021.
Let the matter appear next under the same heading 'Warning List' on 11th November, 2021.
All parties to act on a server copy of this order downloaded from the official website of this Court. (Kesang Doma Bhutia, J.) (Subrata Talukdar, J)