Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(g) in The Bihar Electricity Supply Undertakings (Acquisition) Act, 1979

(g)all sums paid by consumers by way of security deposit and arrears of interest due thereon on the vesting date: