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Bombay High Court

Dattaram Atmaram Sawant And Anr vs Vidharbha Konkan Gramin Bank on 5 April, 2023

Author: Sandeep V. Marne

Bench: S. V. Gangapurwala, Sandeep V. Marne

                                                                                     15-WP.12161.2019


              jvs
                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE SIDE JURISDICTION
SALUNKE
JV
Digitally signed by
                                             WRIT PETITION NO. 12161 OF 2019
SALUNKE J V
Date: 2023.04.06
12:38:14 +0530

                       Dattaram Atmaram Sawant & Anr.             }       Petitioners
                                 Versus
                       Vidharbha Konkan Gramin Bank               }       Respondents


                       Mr. S. S. Kanetkar i/b. Ms. Sushama Bhende
                       for the petitioner.


                                                CORAM:   S. V. GANGAPURWALA, Act.CJ.&
                                                         SANDEEP V. MARNE, J.
                                                DATE:    APRIL 5, 2023


                       P.C.:

1. As per the Bailiff report, the sole respondent is served.

2. None appears for the respondent.

3. Issue notice to the respondent for final disposal, returnable on 12th June 2023. Hamdast allowed.

(SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE) 1 ::: Uploaded on - 06/04/2023 ::: Downloaded on - 06/04/2023 18:05:32 :::