Bombay High Court
Dattaram Atmaram Sawant And Anr vs Vidharbha Konkan Gramin Bank on 5 April, 2023
Author: Sandeep V. Marne
Bench: S. V. Gangapurwala, Sandeep V. Marne
15-WP.12161.2019
jvs
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE SIDE JURISDICTION
SALUNKE
JV
Digitally signed by
WRIT PETITION NO. 12161 OF 2019
SALUNKE J V
Date: 2023.04.06
12:38:14 +0530
Dattaram Atmaram Sawant & Anr. } Petitioners
Versus
Vidharbha Konkan Gramin Bank } Respondents
Mr. S. S. Kanetkar i/b. Ms. Sushama Bhende
for the petitioner.
CORAM: S. V. GANGAPURWALA, Act.CJ.&
SANDEEP V. MARNE, J.
DATE: APRIL 5, 2023
P.C.:
1. As per the Bailiff report, the sole respondent is served.
2. None appears for the respondent.
3. Issue notice to the respondent for final disposal, returnable on 12th June 2023. Hamdast allowed.
(SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE) 1 ::: Uploaded on - 06/04/2023 ::: Downloaded on - 06/04/2023 18:05:32 :::