Calcutta High Court (Appellete Side)
Kiran Chandra Das vs Jadavpur University & Ors on 4 April, 2014
1
17
04.04.2014.
mb/as
W. P. C. R. 10052 (W) of 2005
In
W. P. 1509 (W) of 2005
Kiran Chandra Das
Vs.
Jadavpur University & Ors.
Mr. L. K. Gupta.
...for the respondent no.16.
Mr. Billawadal Bhattacharyya, Mr. Arkaprava Sen.
...for the University.
Mr. Anil Gupta.
...for the U.G.C. This matter is not connected with W. P. 16241 (W) of 2012, W. P. 20316 (W) of 2011 and W. P. 21374 (W) of 2012. It has wrongly been listed by the office as connected matter. This matter will be heard separately.
The office is directed to delink the matter. List the matter after three weeks.
(Joymalya Bagchi, J.) (Arun Mishra, Chief Justice)