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State of Uttarakhand - Section

Section 45 in THE UTTARAKHAND CHAR DHAM DEVASTHANAM MANAGEMENT Act, 2019

45. This Act shall not apply to the Waqfs governed by the Waqfs Act, 1995 and Sikh Gurudwaras Act, 1925 and other religious Institutions established under any Central Act or Acts of State.

[***] 46. 1[* * * ]