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Gauhati High Court

Nowgong Co-Operative Sugar Mills ... vs Vinod Kumar Pipersania And 5 Ors on 16 August, 2023

                                                                 Page No.# 1/3

GAHC010118412015




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : Cont.Cas(C)/405/2015

         NOWGONG CO-OPERATIVE SUGAR MILLS WORKER'S UNION
         HAVING ITS OFFICE AT KAMPUR DIST. NAGAON, ASSAM, REP. BY ITS
         GENERAL SECRETARY- SRI BHADRA KANTA NATH.



         VERSUS

         VINOD KUMAR PIPERSANIA and 5 ORS
         IAS, CHIEF SECRETARY TO THE GOVT. OF ASSAM, DISPUR, GUWAHATI-
         781006.

         2:SRI HEMANTA NARZARY
          IAS
          PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
          CO-OPERATION DEPARTMENT
          DISPUR
          GUWAHATI- 781006.

         3:DR. RAVI KOTA
          IAS

          PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
          FINANCE DEPARTMENT
          DISPUR
          GUWAHATI- 781006.

         4:SRI V.B. PYARELAL

         IAS
         ADDITIONAL CHIEF SECRETARY-CUM- PRINCIPAL SECRETARY TO THE
         GOVT. OF ASSAM
         PUBLIC ENTERPRISES DEPARTMENT
         DISPUR
                                                                      Page No.# 2/3

             GUWAHATI- 781006.

            5:SRI SANJIB GOGOI
             IAS
             REGISTRAR OF CO-OPERATIVE SOCIETIES
            ASSAM
             KHANAPARA
             GUWAHATI - 781022.

            6:SMT. ANUPAMA CHAKRABORTY
             OFFICIAL LIQUIDATOR-CUM- MANAGING DIRECTOR FOR THE NAGAON
            CO -OPERATIVE SUGAR MILLS LTD.
             KAMPUR
             DIST. NAGAON
            ASSAM

Advocate for the Petitioner   : MR.M K BARUAH

Advocate for the Respondent : MR.KHAYERUDDINR-1 and 2




             Linked Case : Cont.Cas(C)/705/2015

            BHABANANDA DUTTA and 37 ORS
            S/O. LT. KASIRAM DUTTA
            VILL. BURAGAON
            P.O. BARUAH BAMUNGAON



             VERSUS

            VINOD KUMAR PEPERSENIA and 7 ORS
            THE CHIEF SECY. TO THE GOVT. OF ASSAM
            DISPUR
            GHY.-06.


            ------------
            Advocate for : MR.M U MONDAL
            Advocate for : MR.A U AHMEDR-1
            2 and 5 appearing for VINOD KUMAR PEPERSENIA and 7 ORS
                                                                     Page No.# 3/3


                                  BEFORE
                      HONOURABLE MR. JUSTICE KARDAK ETE

                                     ORDER

Date : 16-08-2023 Mr. A. Alim SK, learned counsel for the petitioners prays that he may be allowed three weeks time to file appropriate application.

Prayer is allowed.

List these matters after three weeks.

JUDGE Comparing Assistant