Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1007] [Entire Act]

State of Punjab - Subsection

Section 1007(1) in Punjab Jail Manual, 1996

(1)It is the duty of the Superintendent to satisfy himself that -
(a)the office is neatly kept and tidily arranged and that the registers and other records are properly kept and up to date;
(b)the food is issued according to the scale sanctioned and is of good quality, and that the prices paid are not in excess of those prevailing in the market; and
(c)that the warders when on duty are properly dressed and in all respects efficient.