Section 7(3) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001
(3)The appeal shall be made in a plain paper and shall contain the following particulars, namely:-(a)full name, father's name or husband's name, occupation, and postal address of the applicant;(b)full name, father's name or husband's name, occupation, and postal address of every person executing [the instruments] [Substituted by Clause (6)(b) of the Notification No. 1614-F.T., dated 5.10.2010, w.e.f. 5.10.2010, for 'the instruments referred to in sub-rule (2) of rule 3'.];(c)full name and postal address of the person by whom the stamp duty is payable under section 29;(d)date and nature of such instrument;(e)serial number, registration number, if any, and the name of office where such instrument was presented for registration;(f)number and date of the order appealed against;(g)market value of the property as set forth in such instrument;(h)market value of the property as determined by the Collector,
