Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of West Bengal - Subsection Section 38(e) in New Town, Kolkata Development Authority Act, 2007 (e)all public streets and pavements stones and other materials, and also trees on such public streets or, pavements not belonging to any private individual;
