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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Tamilnadu - Subsection

Section 61(1)(b) in Tamil Nadu Panchayats (Elections) Rules, 1995

(b)The outer covers shall be opened one after another and the election duty certificates and declaration under rule 52 contained therein shall be collected together, counted and sealed in a separate packet.