Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24A] [Entire Act] State of Punjab - Subsection Section 24A(a) in The Punjab Minimum Wages Rules, 1950 (a)a holiday for the whole day for the purposes of rule 23 shall in his case mean a period of 24 consecutive hours beginning from the time where his shift ends; and
