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[Cites 0, Cited by 0] [Section 315(1)] [Section 315] [Entire Act]

State of Goa - Subsection

Section 315(1)(a) in The City of Panaji Corporation Act, 2002

(a)remove or order the removal of any person who by his presence interferes with or impedes the operation for extinguishing the fire or saving life or property: