Section 153(2)(ii) in West Bengal Municipal (Building) Rules, 2007

[Cites 0, Cited by 0] [Section 153(2)] [Section 153] [Entire Act]

(ii)[ minimum mandatory open space shall be as follows :] [[Substituted by ibid, dated 10.9.2007, w.e.f. 10.9.2007, earlier section read as follows :

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