Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75A] [Entire Act] Union of India - Subsection Section 75A(2) in The Representation of the People Act, 1951 (2)The information under sub-section (1) shall be furnished in such form and in such manner as may be prescribed in the rules made under sub-section (3).
