Delhi High Court - Orders
M S Khatu Dham Residency Pvt Ltd vs Gnctd And Ors on 21 September, 2023
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8375/2023
M S KHATU DHAM RESIDENCY PVT LTD ..... Petitioner
Through: Mr. Parvinder Chauhan, Advocate.
versus
GNCTD AND ORS. ..... Respondents
Through: Mr. Prashant Manchanda, ASC.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 21.09.2023 Mr. Prashant Manchanda, learned Additional Standing Counsel appearing for the respondents seeks further time to file counter-affidavit.
As a last and final opportunity, let counter-affidavit be filed within 03 weeks; rejoinder thereto, if any, be filed within 02 weeks thereafter; with copies to the opposing counsel.
Re-notify on 20th November 2023.
ANUP JAIRAM BHAMBHANI, J SEPTEMBER 21, 2023/ak This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2023 at 21:45:16