Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32A] [Entire Act] State of Gujarat - Subsection Section 32A(4) in Gujarat High Court Rules, 1993 (4)The presentation form, the check list and other forms may be added and/or modified by orders of the Chief Justice from time to time.
