Supreme Court - Daily Orders
The State Of Uttar Pradesh vs Sushil Kumar Yadav on 13 August, 2019
Bench: Navin Sinha, A.S. Bopanna
ITEM NO.1 COURT NO.11 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).24128/2019
(Arising out of impugned final judgment and order dated 18-12-2018
in SAD No. 921/2018 and 26-02-2019 in CAC No. 5275/2018 passed by
the High Court of Judicature at Allahabad)
THE STATE OF UTTAR PRADESH & ORS. Petitioner(s)
VERSUS
SUSHIL KUMAR YADAV & ORS. Respondent(s)
(WITH IA No.114128/2019-CONDONATION OF DELAY IN FILING and IA
No.114129/2019-EXEMPTION FROM FILING O.T.)
Date : 13-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE A.S. BOPANNA
For Petitioner(s) Mr. Tanmaya Agarwal, AOR
Mr. Harsh Pratap Shahi, Adv.
Mr. Wrick Chatterjee, Adv.
Mr. Nipun Goel, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Exemption from filing O.T. granted.
Delay condoned.
Issue notice.
Tag with SLP(C) Nos.7176-7177/2019.
Signature Not Verified(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) Digitally signed by SANJAY KUMAR Date: 2019.08.13 AR-CUM-PS COURT MASTER 16:20:41 IST Reason: