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[Cites 0, Cited by 0] [Section 257P(3)] [Section 257P] [Entire Act]

State of Tamilnadu - Subsection

Section 257P(3)(a) in Chennai City Municipal Corporation Act, 1919

(a)sell or lease the same or part thereof to any person for the purpose and under the condition that he will, as regards the land so sold or Teased to him, carry out the improvements shown in such standard plan, or