Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Andhra Pradesh - Subsection Section 7(i) in Andhra Pradesh Fiscal Responsibility and Budget Management Rules, 2006 (i)the total non-debt receipts are less than 40 per cent of Budget Estimates for that year; or
