Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of Tripura - Subsection Section 83(a) in The Bengal Excise Act, 1909 (a)in Section 46, Section 48, Section 52 or Section 53, except on his own knowledge or suspicion or on the complaint or report of an Excise Officer or officer empowered in this behalf by the Chief Commissioner; or
