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State of Telangana - Section

Section 38 in Telangana Irrigation Act, 1357 F.

38. Interference with canal or channel works.

- No person shall interfere with or obstruct the proper functioning of the various cross drainage works of Irrigation works, namely culverts, water-courses, super-passages, syphons, weirs and allied works constructed for the safety of the canal or channels, without the express written permission of the Irrigation officer.