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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Andhra Pradesh - Subsection

Section 92(1) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

(1)The provisions of the Code as to service within India of the processes of Court situated beyond the limits of India shall apply not only to summonses to appear and answer but also to summonses to give evidence or td produce documents or other material objects.