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State of Haryana - Section

Section 97 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

97. Sanitary fittings and execution of works to conform to P.W.D. specifications [Sections 8(2) and 25(2)(f)].

- All sanitary fittings, drainage pipes including soil and waste standards and specifications laid down for such articles in the [Haryana P.W.D. Specifications, 1990] [Substituted vide Haryana Government Gazette (Extraordinary) Notification No. 1996 dated 22-12-1997.], and if there are no standards or specifications laid down for any article in the [Haryana P.W.D.] [Substituted vide Haryana Government Gazette (Extraordinary) Notification No. 1996 dated 22-12-1997.] specifications, then, the article shall be as per standards and specifications of the Indian Standard Institute and if there is no specification or standard down by the Indian Standards Institute, then the articles shall be as per British Standards specification.