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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(2)(k) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

(k)the terms and conditions of appointment, the salaries and other allowances payable to, and the manner of filling of casual vacancies of, the Chairperson and other members of the Board under sub- section (4) of section 18;