Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax vs State Bank Of Patiala on 25 August, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.8 COURT NO.6 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 20653/2017
(Arising out of impugned final judgment and order dated 30-01-2017
in ITA No. 244/2016 passed by the High Court Of Punjab & Haryana At
Chandigarh)
PR. COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
STATE BANK OF PATIALA Respondent(s)
( IA No.74705/2017-CONDONATION OF DELAY IN FILING and IA
No.74707/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.74706/2017-CONDONATION OF DELAY IN REFILING)
Date : 25-08-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. P.S. Narsimha, ASG
Mr. K. Radhakrishnan, Sr. Adv.
Mr. Arijit Prasad, Adv.
Ms. Asha G. Nair, Adv.
Ms. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. Issue notice.
To be heard along with SLP(C) No. 20478/2015 (ASHWANI KUMAR) Signature Not Verified (MADHU NARULA) COURT MASTER Digitally signed by NEELAM GULATI Date: 2017.08.26 COURT MASTER 12:54:04 IST Reason: