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[Cites 0, Cited by 1] [Section 72(1)] [Section 72] [Entire Act]

State of Himachal Pradesh - Subsection

Section 72(1)(b) in Himachal Pradesh Co-Operative Societies Act, 1968

(b)between a member, past member or person claiming through a member, past member or deceased member of the society, its committee or any officer, agent or employee of the society or liquidator, past, or present; or