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[Cites 0, Cited by 0] [Section 115C(2)] [Section 115C] [Entire Act]

State of Gujarat - Subsection

Section 115C(2)(a) in The Gujarat Co-Operative Societies Act, 1961

(a)A person shall be disqualified for being a committee member if he ceases to possess any of the qualifications mentioned in clauses (a) and (b) of sub-section (1).