Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] NCT Delhi - Subsection Section 74(2) in The Delhi Water Board Act, 1998 (2)The Government having powers of acquisition under the Land Acquisition Act, 1894 or any other law for the time being in force may, at the request of the Board procure the acquisition of any immovable property.
