Section 56(2)(c) in The Manipur Panchayati Raj Act, 1994

[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Manipur - Subsection

Section 56(2)(c) in The Manipur Panchayati Raj Act, 1994

(c)pending the election of the Adhyaksha or during the absence of the Adhyaksha from the district, or by reason of leave for a period exceeding thirty days, exercise the powers and perform the duties of the Adhyaksha.

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State of Manipur - Subsection

Section 56(2)(c) in The Manipur Panchayati Raj Act, 1994