Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of West Bengal - Subsection Section 53(ii) in West Bengal Shops and Establishments Rules, 1964 (ii)in the case of every person who is employed in his shop or establishment, as the case may be, after these rules come into operation before the person so employed commences work :
