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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 4(1)(n) in The Arunachal Pradesh Fiscal Responsibility (and Budget Management) Act, 2006

(n)minimize fiscal risks associated with running of public sector undertakings and utilities proving public goods and services;