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[Cites 0, Cited by 0] [Section 115A(6)] [Section 115A] [Entire Act]

State of Tamilnadu - Subsection

Section 115A(6)(ii) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(ii)Whether it would be in the public interest to allow a cinema to run on the same site by the same applicant.