Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(e) in The Seeds Rules, 1968 (e)take sample and inspect seed lots produced under the procedure laid down by the certification agency and have such samples tested to ensure that the seeds conform to the prescribed standards of certification;
