Delhi High Court - Orders
Magnum International Trading Company ... vs Servotech Electricals Private Limited on 17 February, 2026
$~13 & 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 123/2024 & I.A. 9382/2025 (For Early
Hearing and urgent listing of the I.A. 5686/2024)
MAGNUM INTERNATIONAL TRADING COMPANY
PRIVATE LIMITED & ANR. .....Petitioners
Through: Mr. Surjendu Sankar Das and
Ms. Annie Mittal, Advocates.
versus
SERVOTECH ELECTRICALS PRIVATE LIMITED
.....Respondent
Through: Mr. Ankit Kumar and Mr.
Aman Kumar, Advocates.
20
+ O.M.P. (COMM) 550/2024 & I.A. 49199/2024 (For Delay 06
days in filing the petition)
SERVOTECH ELECTRICALS PVT LTD .....Petitioner
Through: Mr. Ankit Kumar and Mr.
Aman Kumar, Advocates.
versus
MAGNUM INTERNATIONAL TRADING COMPANY PVT
LD & ANR. .....Respondents
Through: Mr. Surjendu Sankar Das and
Ms. Annie Mittal, Advocates.
CORAM:
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 17.02.2026
1. Learned counsel appearing on behalf of Servotech Electricals Pvt. Ltd. states that the counsel on record, Mr. Rakesh Kumar, is otherwise engaged today and unable to assist this Court and accordingly seeks an accommodation, which is not objected to by This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/02/2026 at 20:36:16 learned counsel appearing on behalf of the opposite party.
2. At the request of learned counsel appearing on behalf of the Servotech Electricals Pvt. Ltd., list on 25.05.2026.
3. A photocopy of the Order passed today be kept in the connected matter.
HARISH VAIDYANATHAN SHANKAR, J.
FEBRUARY 17, 2026/tk/her This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/02/2026 at 20:36:16