Madhya Pradesh High Court
M/S Itarsi Gas Agency vs Hindustan Petroleum Corporation ... on 3 July, 2025
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-22544-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 22544 of 2025 (M/S ITARSI GAS AGENCY Vs HINDUSTAN PETROLEUM CORPORATION LIMITED AND OTHERS ) Dated : 03-07-2025 Shri Abhay Tiwari - Advocate for petitioner.
Petitioner's counsel prays for and is granted two weeks' time to file an appropriate application explaining the delay in approaching the Court.
List after two weeks.
(VISHAL MISHRA) JUDGE VV Signature Not Verified Signed by: VINOD VISHWAKARMA Signing time: 04-07-2025 11:04:03